Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(4) in The M.P. Jan Shiksha Adhiniyam, 2002 (4)It shall come into force on such date as the [State Government may by notification appoint.] [Enforced on 1-7-2003 by Notification No. F-44-39-2001-XX-2, dated 28-6-2003.]
