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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(5)The Election Officer shall provide at each polling station sufficient number Of ballot boxes, together with copies of the electoral roll or such part thereof, may as contain the names of the electors entitled to vote at the station, and such other papers, and articles necessary for electors to mark the ballot papers, stationery and forms as may be necessary.