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Union of India - Section

Section 9 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

9. National Accreditation Board Secretariat.

(1)A Secretariat shall be established in Association of State Road Transport Undertakings, New Delhi. A permanent Secretary from the Secretariat shall be nominated by Department of Road Transport and Highways. National Accreditation Board shall either appoint the requisite complement of staff or authorize Association of State Road Transport Undertakings to do so.
(2)The National Accreditation Board Secretariat shall assist the National Accreditation Board in discharging its functions as enumerated in paragraph 8 above.