Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Rajasthan - Subsection Section 89(1) in Rajasthan Registration Rules, 1955 (1)Where only a portion of a book is to be re- copied, the new book in which it is re-copied shall bear a fresh serial number such as 1-A. 2-A, 3-A, as the case may be.
