Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(3) in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000 (3)One more additional point shall be added to the S.G.T./Pandits Grade-11 handling higher classes i.e., 8th to 10th.
