Himachal Pradesh High Court
Nasim Akhtar vs . Union Of India & Ors. on 15 December, 2022
Bench: Sabina, Sushil Kukreja
Nasim Akhtar Vs. Union of India & Ors.
CWP No. 2505/2016.
15.12.2022 Present: Mr. Pawan Gautam, Advocate, for the petitioner.
Mr. Balram Sharma, DSGI, for the respondentsÂUnion of India.
Learned counsel for the petitioner requests for an adjournment.
r List again on 29th December, 2022.
( Sabina ) Judge ( Sushil Kukreja ) Judge 15th December, 2022 (raman) ::: Downloaded on - 16/12/2022 20:35:42 :::CIS