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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(t) in The Bangalore Metro Railway (General) Rules, 2011

(t)"cab signal" means visual indication displayed as speed limit and target distance on the train operator's console granting him the authority to proceed under Automatic mode, or Coded Manual mode of driving;