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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Mizoram - Subsection

Section 42(7) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(7)Rooms and vessels to be marked and numbered. - The licencee shall cause to be painted with oil colour and shall keep so painted upon the outside of every room or place and upon a conspicuous part of every vessel and utensil the name of such room, place, vessel or utensil, according to the purpose, for which it is to be used, and when more than one room, vessel or utensil is used for the same purpose, he shall also paint a progressive number on each, beginning with number one.