Himachal Pradesh High Court
Shri Munshi & Others vs . Shri Hukmi And Another on 8 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Munshi & others Vs. Shri Hukmi and another RSA No. 202 of 2007 08.12.2022 Present: Mr. Y.P. Sood, Advocate, for the appellants.
.
M/s Dushyant Dadwal and Subhash Chand, Advocates, for the respondents.
As prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge December 08, 2022 (bhupender) ::: Downloaded on - 08/12/2022 20:37:25 :::CIS