Section 8(2)(a) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(a)in respect of a person who stands before the 30th day of September of that enrolled before the commencement of the year.

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