Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 195] [Entire Act] Chota Nagpur Division - Subsection Section 195(b) in Chota Nagpur Tenancy Act, 1908 (b)by notification reciting the substance of the decree or order and affixed in some conspicuous place within, or adjacent to the tenancy, or
