Section 5 in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000
5. [Daily allowance] [ Substituted by G.S.R. 201(E), dated 8.3.2002, for " dearness allowance" (w.e.f. 8.3.2002).] and the travelling allowance.
(1)The Chairperson shall be entitled to [Daily allowance] [ Substituted by G.S.R. 201(E), dated 8.3.2002, for " dearness allowance" (w.e.f. 8.3.2002).], city compensatory allowance, travelling allowance as per rules applicable to the Secretary to the Government of India.(2)The non-official Members shall be eligible for receiving sitting fee of rupees five hundred for each day of the meeting of the Board and they shall also be paid travelling allowances as per the rules of the Central Government for attending the Board meetings.
