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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(1)The Chairperson shall be entitled to [Daily allowance] [ Substituted by G.S.R. 201(E), dated 8.3.2002, for " dearness allowance" (w.e.f. 8.3.2002).], city compensatory allowance, travelling allowance as per rules applicable to the Secretary to the Government of India.