Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(8)(i) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(i)a member of the Board not connected with the management of any establishment or who is not an employee; and