Section 2(8) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

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State of Madhya Pradesh - Subsection

Section 2(8) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(8)"Independent member" means ;-

(i)a member of the Board not connected with the management of any establishment or who is not an employee; and

(ii)an officer of the State Government nominated as member;