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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(e) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(e)to conduct the official correspondence of the Board and the Academic Council except matters pertaining to finances of the Vishwavidyalaya and matters incidental thereto tailing within the ambit of Comptroller's duties.