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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The Indo-Tibetan Border Police Force Electronic Data Processing Cadre (Group 'C' Post) Recruitment Rules, 1999

(b)who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to any of the said posts :