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Greater Bengaluru City Corporation -

Section 183 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

183. development priorities and objectives;

(c)measure and review the actual performance against the setperformance indicators and targets;(d)take steps to improve performance with regard to those developmentpriorities and objectives where performance targets are not met; and(e)establish a process of regular reporting to the Mayor, ChiefCommissioner or Zonal Commissioner as the case may be.
(4)The Corporation shall publish the performance indicators in public domainand ensure its integration for the purposes of promotion of any of its officers.