Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] Greater Bengaluru City Corporation - Section 183(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (4)The Corporation shall publish the performance indicators in public domainand ensure its integration for the purposes of promotion of any of its officers.
