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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(2)(a) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(a)the total expenditure incurred by the Engineer for surveys, plans, estimates, valuations of a work, and incidental expenses connected therewith whether antecedent or subsequent to the adoption of a scheme, and all expenses incurred in its execution;