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[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(8)(ii) in The Employees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997'

(ii)notice of the appeal has been served on the authority which passed the order against which the appeal has been filed; and