Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] Union of India - Subsection Section 6(2)(a) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017 (a)frame and revise curricula and syllabi for the courses of studies for the various Departments or Academic Centres or Schools;