Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(78) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (78)"Master Plan" means a Master Plan as defined in the Assam Town and Country Planning Act,1959 (Assam Act 2 of 1960);
