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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(2)(c) in Telangana Labour Welfare Fund Act, 1987

(c)make such examination and hold such inquiry as may be necessary for ascertaining whether the provisions of this Act, have been and are being complied with;