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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(10) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(10)The procedure for joint sealing, replacement of defective meter, billing in the event of meter(s) becoming defective shall be followed as laid down in the State Gride Code.