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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991

(b)8% seats are reserved for natural born candidates belonging to Scheduled Caste and 6% for natural born candidates belonging to Scheduled Tribes notified in the presidential Order for the State of Rajasthan and who fulfil condition as laid down in Rule 3 below. These reservations in each category will also include the natural born candidates belonging to the Scheduled Caste/Scheduled Tribes, who are admitted on merit against general seats.