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State of Rajasthan - Section

Section 2 in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991

2. Reservations.

(a)2 seats are reserved at Madan Mohan Malaviya Ayurvedic College, Udaipur for students nominated by Government of India.
(b)8% seats are reserved for natural born candidates belonging to Scheduled Caste and 6% for natural born candidates belonging to Scheduled Tribes notified in the presidential Order for the State of Rajasthan and who fulfil condition as laid down in Rule 3 below. These reservations in each category will also include the natural born candidates belonging to the Scheduled Caste/Scheduled Tribes, who are admitted on merit against general seats.
A candidate must produce a certificate signed by an officer not below the rank of District Magistrate/Additional District Magistrate/S.D.M. in Proof of his/her being a natural born member of Scheduled Castes/Tribes as notified in the Presidential Order for the State of Rajasthan and that he/she fulfils condition as laid down in Rule 3 below. The reservation mentioned above can be interchanged. If sufficient number of candidates are not available to fill up the seats reserved for either category, i.e. natural born Scheduled Castes, natural born Scheduled Tribes.
(c)10% of the seats excluding seats reserved in clause (a) above are reserved for girl candidates. If eligible and suitable girl candidates from natural born scheduled castes/Tribes are not available, these seats will be filled by the male candidates of natural born Scheduled Castes/Tribes.
(d)In case the reserved seats are not filled in a particular category, the unfilled seats will be transferred to general seats.