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[Cites 0, Cited by 0] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)As soon as a Station Master on duty becomes aware that a signal has become defective, he-
(i)shall take action in accordance with rule 211 and 212 as may be required for working of trains past the defective signal; and
(ii)shall report the occurrence to the railway official responsible for maintenance of the signals, and also to the Controller, besides making an entry in the signal failure register.