Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(ii) in The Dedicated Freight Corridor Railway General Rules, 2018

(ii)shall report the occurrence to the railway official responsible for maintenance of the signals, and also to the Controller, besides making an entry in the signal failure register.