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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(11)(ii) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(ii)The annual increments of the employees of the Board other than those referred to in clause (i) shall be sanctioned by officers authorised in this behalf by the member-secretary.