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Madhya Pradesh High Court

Sonu Rathore vs The State Of Madhya Pradesh on 23 December, 2024

1 MCRC-55311-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 55311 of 2024 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 23-12-2024 Parties through their counsel.

As prayed, list on 26.12.2024.

(RAJENDRA KUMAR VANI) V. JUDGE Signature Not Verified Signed by: ROHIT SHARMA Signing time: 12/23/2024 12:34:16 AM