Madhya Pradesh High Court
Sonu Rathore vs The State Of Madhya Pradesh on 23 December, 2024
1 MCRC-55311-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 55311 of 2024 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 23-12-2024 Parties through their counsel.
As prayed, list on 26.12.2024.
(RAJENDRA KUMAR VANI) V. JUDGE Signature Not Verified Signed by: ROHIT SHARMA Signing time: 12/23/2024 12:34:16 AM