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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(1) in Manipur Public Servants' Personal Liability Act, 2006

(1)if any difficulty arises in giving effect to the provisions of this Act, the State Government may, by orders published in the Official Gazette, make such provisions not in consistent with the provisions of this Act, as may appear to it to be necessary or expedient for removing the difficulty.