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State of Manipur - Section

Section 10 in Manipur Public Servants' Personal Liability Act, 2006

10. Power to remove difficulties.

(1)if any difficulty arises in giving effect to the provisions of this Act, the State Government may, by orders published in the Official Gazette, make such provisions not in consistent with the provisions of this Act, as may appear to it to be necessary or expedient for removing the difficulty.