Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] State of Odisha - Subsection Section 181(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (2)Notices arriving when the Assembly Secretariat is not open for this purpose shall be treated as given on the next opening day.