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State of Odisha - Section

Section 181 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

181. Notice by members.

(1)Every notice required by these rules shall be given in writing address to the Secretary at the Assembly Secretariat which shall be open for this purpose between the hours 11. a.m. and 3 p.m. on all days, except Sundays and public holidays.
(2)Notices arriving when the Assembly Secretariat is not open for this purpose shall be treated as given on the next opening day.