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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(2)The photograph of the holder when affixed to a conductor's licence shall be sealed with the seal of the licensing authority in such manner that part of the impression of the seal is upon the photograph and part on the margin.