Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Joginder Pal Sharma vs . Nirmal Sharma on 8 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Joginder Pal Sharma vs. Nirmal Sharma .

FAO(FC) No. 55 of 2021.

08.12.2022. Present: Ms. Suman Thakur, Advocate, for the appellant.

Ms. Kiran Kanwar, Advocate, Legal-Aid-Counsel, for the respondent.

The parties are present in person and are not averse to make an endeavour to settle the matter amicably.

At the joint request of learned counsel for the parties, Shri S.C. Sharma, Senior Advocate-cum-Trained Mediator of this Court is appointed as a Mediator to mediate between the parties. The parties are directed to appear before the learned Mediator at 1.00 p.m. today itself in the H.P. High Court Mediation Centre. Registry is directed to make available the records of the case to the learned Mediator.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 8th December, 2022.

(krt) ::: Downloaded on - 09/12/2022 20:33:28 :::CIS