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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Bipan Chand vs . Amitabh Awasthi & Anr. on 26 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Bipan Chand Vs. Amitabh Awasthi & Anr.

COPC No.72 of 2023 .

26.06.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Sohail Khan, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.

The respondents have filed the compliance affidavit. Learned Senior Counsel for the petitioner seeks time to go through the same and obtain instructions from the petitioner.

List on 18.07.2023.






                                                    Jyotsna Rewal Dua
             June 26, 2023                                Judge





                Mukesh





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