Himachal Pradesh High Court
Bipan Chand vs . Amitabh Awasthi & Anr. on 26 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Bipan Chand Vs. Amitabh Awasthi & Anr.
COPC No.72 of 2023 .
26.06.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Sohail Khan, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Rupinder Singh Thakur, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
The respondents have filed the compliance affidavit. Learned Senior Counsel for the petitioner seeks time to go through the same and obtain instructions from the petitioner.
List on 18.07.2023.
Jyotsna Rewal Dua
June 26, 2023 Judge
Mukesh
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