Himachal Pradesh High Court
Bipan Chand vs . Amitabh Awasthi & Others on 22 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bipan Chand vs. Amitabh Awasthi & others .
COPC No. 72 of 2023 22.05.2023 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. B. N. Sharma, Addl. A.G., for the respondents.
Learned Additional Advocate General submits that an application for extension of time for implementation of judgment has been filed in the Registry of this Court and it is averred therein that the respondents are in process of implementing the judgment. However, the same is not on record.
Registry is directed to trace and place the same on record.
The respondents are directed to implement the judgment on or before the next date.
List on 26.6.2023.
(Satyen Vaidya) Judge 22nd May, 2023 (kck) ::: Downloaded on - 22/05/2023 20:31:57 :::CIS