Section 39(3)(b) in National Cadet Corps (Girls Division) Rules, 1949

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Union of India - Subsection

Section 39(3)(b) in National Cadet Corps (Girls Division) Rules, 1949

(b)in the case of a Girl Cadet Non-Commissioned Officer or a Girl Cadet:

(i)dismissal from the Girls' Division;

(ii)reduction, in the case of a Girl Cadet Non-Commissioned Officer, to a lower rank or to the rank as a Girl Cadet; Provided that a Girl Cadet Troop Leader shall not be required to serve in the unit as a Girl Cadet;

(iii)severe reprimand or reprimand;

(iv)admonition.

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Union of India - Subsection

Section 39(3)(b) in National Cadet Corps (Girls Division) Rules, 1949