Section 39(3) in National Cadet Corps (Girls Division) Rules, 1949
(3)The [Headmistress or Principal] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Secction 4, page 97] may award any of the following punishments :(a)in the case of a Commissioned Officer :-(i)severe reprimand or reprimand;(ii)admonition;(b)in the case of a Girl Cadet Non-Commissioned Officer or a Girl Cadet:(i)dismissal from the Girls' Division;(ii)reduction, in the case of a Girl Cadet Non-Commissioned Officer, to a lower rank or to the rank as a Girl Cadet; Provided that a Girl Cadet Troop Leader shall not be required to serve in the unit as a Girl Cadet;(iii)severe reprimand or reprimand;(iv)admonition.
