Section 2(3)(a) in The Cost Accounting Records (Electricity Industry) Rules, 2001

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Union of India - Subsection

Section 2(3)(a) in The Cost Accounting Records (Electricity Industry) Rules, 2001

(a)the aggregate value of the machinery and plant installed wherein, as on the last date of the preceding financial year, does not exceed the limits as specified for a small scale industrial undertaking under the provisions of Industries (Development and Regulation) Act, 1951 (65 of 1951); and

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Union of India - Subsection

Section 2(3)(a) in The Cost Accounting Records (Electricity Industry) Rules, 2001