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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(vii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(vii)take steps to remove any defect or irregularity brought to notice in course of audit of the accounts of the Samiti or pointed out in the audit report or in the inspection and tour notes of inspecting authorities;