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State of Rajasthan - Section

Section 7 in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

7. Period of validity of pass.

- The Pass granted under these rules shall be valid only during the period the holder continues to be a member of the Rajasthan Legislative Assembly and the holder shall return the Pass to the Secretary, as soon as he ceases to be a member of the Assembly.