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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in University of Bikaner (Change of Name) Act, 2009

(2)Any reference to the University of Bikaner in any law for the time being in force or my indenture, instrument, or other documents shall be read and construed as a reference to that University under its name as altered by this Act.