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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(d) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(d)Construction work up to maximum 10 per cent of the total area of the plot of land under the prescribed restriction for composition respectively given in clauses (a), (b) and (c) in front, rear and side set-backs in addition to permissible land coverage in the other buildings such as vocational, industrial, official, institutional and community facilities buildings under the plot of land development scheme;