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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(2)The Colonisation Commissioner will have the power to issue instructions to all Colonisation Officers subordinate to him laying down the procedure for preparation of record in regard to allotment of land and to carry out the purposes of these rules.