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State of Rajasthan - Section

Section 22 in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

22. Powers of Colonisation Officers.

(1)The Colonisation Commissioner, the Allotting Authority and the Colonisation Tehsildar shall exercise powers conferred by and perform the functions assigned to them under these rules.
(2)The Colonisation Commissioner will have the power to issue instructions to all Colonisation Officers subordinate to him laying down the procedure for preparation of record in regard to allotment of land and to carry out the purposes of these rules.
(3)The Colonisation Commissioner shall have the powers to cancel any allotment made by an Allotting Authority under these rules either suo moto or on the application of any person in a case where the allotment has been made against the rules:Provided that no such order to the prejudice of any person shall be passed without giving such person an opportunity of being heard.