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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(14)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(a)An Order approving or rejecting the Business Plan shall, as far as practicable, within sixty (60) days from receipt of a complete Business Plan. The Order shall also contain targets for controllable items for the Control Period :