Section 9(2) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961
(2)The application made under sub-rule (1) shall be accompanied by a fee of [rupees fifteen] [Substituted by G. N. of 17.1.1976.], if it relates to clause (a) and a fee of [rupees twenty] [Substituted by G. N. of 17.1.1976.], in any other case.
